LatestLaws.com Partner Event: Zia Judicials presents Webinar 'Lecture Series' for Law & Judicial Aspirants starting from 16th to 23rd June (4 pm to 5 pm); Register Now !

LatestLaws.com is proud Media Partner of Webinar 'Lecture Series' organised by Zia Judicials starting from 16th June to 23rd June. 

Zia Judicials' Legal Research Cell has launched its firtst Webinar Series designed specially for Judiciary and Law Aspirants.

Classes By:

Zia Ansari Sir [(BA.LL.B., LL.M.,(Medalist), PH.D. (Pur) I.L.I, UGCNET]

Class Details:

16th June, 2020: Joint Hindu Family Property and Distribution

17th June, 2020: Division of Property in Muslims

18th June, 2020: Concept of Relevancy and Admissibility

19th June, 2020: Concept of Res Judicata in C.P.C.

20th June, 2020: Understanding Bail Provisions through Cr.C.P.

21st June, 2020: General Exceptions of I.P.C. (Part 1)

22nd June, 2020: General Exceptions of I.P.C. (Part 2)

23rd June, 2020: Understanding Arbitration Law

*Join Via Zoom App from 4:00 PM to 5:00 PM*

Registeration Fees

- ₹100/ lecture (Without Certificate)

-₹500 Full Series (Without Certificate)

-₹600 Full Series (With E-Certificate)

For Brochure

Click Here

For Registeration Form 

Click Here

For Registration /More Info: +91 8005821541

Payement Mode:

+91 8005821541: Paytm

+91 8510021737: GPay, PhonePe