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Working of Senior Judicial Officer comes under Lens


Judges
04 Mar 2020
Categories: Latest News

The functioning of senior Punjab superior judicial services officer Tejwinder Singh has come under the Punjab & Haryana HC scanner. It is believed that a preliminary inquiry has been ordered by the HC & proceedings in the matter are pending. Posted as District & Sessions Judge at Pathankot earlier, Tejwinder Singh had conducted trial in the Jan 2018 gangrape & murder case of an eight-year-old girl in Kathua.

He was transferred in December last year & is now presiding officer in the Industrial Tribunal, Jalandhar. Tejwinder Singh is high on the seniority list & his name falls in the zone of consideration for elevation as a HC Judge by the virtue of his seniority.

The Pathankot court on June 10 last year had convicted six of the seven accused in the rape & murder case. The matter is pending before the Punjab & Haryana HC Division Bench headed by Justice Rajiv Sharma.

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