The Delhi High Court passed an order to withdraw judicial work from District Judge Aman Pratap Singh. The move came after a video surfaced of the judge speaking harshly in the courtroom.
"I am directed to say that Hon'ble Acting Chief Justice and Judges of this Court have been pleased to order that judicial work be withdrawn with immediate effect from Mr. Aman Pratap Singh, an officer of Delhi Higher Judicial Service and presently posted as District Judge 1-South West, Dwarka, New Delhi," an order issued by the High Court Registrar General said.
Singh is currently serving as District Judge 1-South West, Dwarka. In the video, the Judge can be heard shouting and asking for a person's name. After the video went viral, many users expressed anger and seek action against him.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!