Two held for Bomb threat to Judge hearing Drug Case

On Tuesday, Police sources told the 2 people from Tumakuru District in Karnataka have been taken into custody in connection with the bomb threat to a special Judge hearing the drug case involving celebrities in the state.

“Two persons have been detained for questioning. They will be brought to Bengaluru,” a Top Police officer told the news agency on condition of anonymity.

A family feud in Tiptur of Tumakuru district is suspected to be the reason behind the incident, he said without divulging further information.

An NDPS special judge hearing the drug racket case received a threat letter & a parcel with a detonator on Monday here, demanding grant of Bail to 2 film actresses & those booked in the Aug 11 violence here.

The person who wrote the letter had warned that a blast would be triggered if the demands were not met.

Later, the investigation revealed that there was no bomb inside but some wires which created an impression of a detonator.

According to a preliminary inquiry, the letter was sent from Chelur in Tumakuru district, the sources said adding 2 people were taken into custody for questioning. 

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