On Wednesday, the Govt launched a portal through which transgender persons can apply for gender identity certificates online.
Launched by Union Minister for Social Justice & Empowerment, Thawar Chand Gehlot, the portal will allow transgender persons to upload an affidavit declaring their gender, which then becomes the basis for their identity certificates to be issued by the respective district magistrates. The portal will also enable them to register their grievances & help build a database of the community, said Gehlot, during its e-launch.
Gehlot added that the National Portal for Transgender Persons has been developed within 2 months of the notification of Transgender Persons (Protection of Rights) Rules, 2020 on Sept 29, 2020.
He said that “It will enable a transgender person to apply for a certificate & identity card from anywhere in the country, without having to visit any office".
He said the Govt hopes the portal helps people from the community to come forward & get Transgender Certificate & Identity Cards as per their “self-perceived identity” which is an important provision of The Transgender Persons (Protection of Rights) Act, 2019.
The Ministry will also open shelter homes for transgender people in each state, Gehlot said. The first such home was e-inaugurated in Gujarat’s Vadodara on Wednesday in the presence of Ministers of State for Social Justice & Empowerment Krishan Pal Gurjar, Ramdas Athawale & Rattan Lal Kataria, besides Laxmi Narayan Tripathi, Member, National Council for Transgenders.
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