Muzaffarnagar Police in Uttar Pradesh has decided to start 'home delivery' of FIRs against those violating government orders of the 21-day nationwide lockdown to combat the spread of coronavirus.
Muzaffarnagar Senior Superintendent of Police Abhishek Yadav has announced home delivery of FIR in the city while appealing to the people to stay back at home to cut the transmission of Covid-19.
He stated that,"We have been appealing to all of you for last seven-night days, but many of you still come out and roam in groups. We have decided to deliver FIRs at your homes, if you are found roaming on the streets without any reason".
Decision is aimed at giving a clear message to the people to follow the government instructions in the wake of Covid-19 pandemic across the country.
Source TOI
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