In view of the Coronavirus situation, the Govt. of Haryana has decided to designate one central & three district jails as Special Jails for male prisoners under judicial custody.
These Special Jails (temporary jails) will be for prisoners, under judicial custody, in the state till their COVID-19 report comes, according to Chief Minister Manohar Lal Khattar.
"Haryana government has decided to designate one Central Jail & three District Jails as Special Jails (Temporary Jails) with immediate effect to keep all the new male prisoners, under judicial custody, in the state till their COVID-19 report comes," Khattar's tweet, roughly translated in English from Hindi, read.
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