Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 

This High Court suspended the Judicial and Administrative work [Read Notification]


Calcutta High Court, pic by wiki
09 Jul 2020
Categories: Latest News

The Chief Justice of Calcutta High Court issued a notification suspending the Judicial and Administrative work of the Calcutta High Court from 10 July to 13 July 2020 on account of the new phase of lockdown in Kolkata declaring considerable part of it as containment zones as also to conduct a thorough sanitization process in the 3 Buildings of Calcutta High Court.

Read Notification @Latestlaws.com



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter