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Supreme Court refuses to entertain DMK Minister Balaji's plea seeking bail on health grounds


DMK minister V Senthil Balaji.png
28 Nov 2023
Categories: Latest News

On Tuesday, the Apex Court refused to entertain the bail plea of DMK minister V Senthil Balaji, who was arrested by the Enforcement Directorate in a money laundering case.

Balaji was seeking the bail on health grounds.The top court was hearing an appeal against an order of the Madras High Court which dismissed his bail plea on October 19, saying he was likely to influence witnesses if enlarged on bail.

An apex court bench of Justices Bela M Trivedi and SC Sharma, after perusing the health reports, said there was nothing serious in his health condition and granted liberty to Balaji to approach the trial court to seek regular bail.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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