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Shardul Amarchand Mangaldas & Co. advised Deepak Fertilisers and Petrochemicals Corporation Ltd. On 0.65 MTPA LNG SPA with Equinor ASA


Shardul Amarchand Mangaldas.png
01 Mar 2024
Categories: Latest News Law Firm News

29 February 2024 | Delhi: Shardul Amarchand Mangaldas & Co. advised Deepak Fertilizers and Petrochemicals Corporation Ltd. in relation to a long-term supply and purchase agreement for Liquefied Natural Gas (LNG) with Equinor ASA. The agreement was executed on 19 February 2024, and the deal is valued at approximately 4 billion USD.

The executed long term LNG supply and purchase agreement covers an annual supply of around 0.65 MPTA of LNG for a 15-year period.

SAM & Co. team was led by Prashant Sirohi, Partner; Siddharth Jain, Associate; and Rudra Shankar, Associate.



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