On Tuesday, the Supreme Court Collegium has approved the appointment of Additional Judges as Permanent Judges at the High Courts of Calcutta, Himachal Pradesh, and Punjab & Haryana.
To the statements released in this regard, one Additional Judge each from the Calcutta and Himachal Pradesh High Courts has been recommended for appointment as Permanent Judge.
Justice Jyotsna Rewal Dua has been approved for appointment as a Permanent Judge at the Himachal Pradesh High Court, while Justice Abhijit Gangopadhyay at the Calcutta High Court for same.
As far as Punjab & Haryana High Court is concerned, as many as seven Additional Judges have been recommended to made permanent. Justice Manjari Nehru Kaul,Justice Harsimran Singh Sethi, Justice Arun Monga, Justice Manoj Bajaj, Justice Lalit Batra, Justice Arun Kumar Tyagi, Justice Harnaresh Singh Gill are the names.
Resolution for Himachal Pradesh High Court:
Resolution for Calcutta High Court:
Resolution for Punjab & Haryana High Court:
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