Shardul Amarchand Mangaldas advised Aviom India Housing Finance Private Limited in raising Series D funding, led by Nuveen, a global investment management firm. Nuveen is investing an amount of USD 30 million, in a combination of primary and secondary investments.
The transaction team was led by Amit Khansaheb, Partner; Pratyush Singh, Partner; Manu Gupta, Senior Associate; Bhavya Vatsa, Associate; and Advaye Sawhny, Associate.
Capital 4 Development Asia Fund Cooperatief U.A.(“C4D”), Gojo & Company, Inc. (“Gojo”) and Sabre Partners AIF Trust (“Sabre”) were represented by Khaitan & Co, Vertices Partners and Jyoti Sagar and Associates, respectively.
Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance, and projects & infrastructure.
The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy.
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