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Police sends Lockdown violators to non-Covid Isolation Centres


Police and Coronavirus Lockdown.jpg
28 May 2021
Categories: Latest News Did you know

Stepping up enforcement, police in Telangana's Peddapalli district rounded up those found violating lockdown rules & sent them to non-Covid isolation centres.

On Thursday, as many as 150 people who were caught flouting the state's lockdown guidelines were sent to isolation centres, the Ramagundam Police said on Friday.

Visuals of the police operation showed some of those who were caught, resisting being bundled into a waiting truck, with several people kicking & screaming & resisting being taken away.

The police scheduled a counselling session for the violators & later released them.

This has been initiated as an effort to create awareness on lockdown guidelines, said the Ramagundam Police.

Several people have been seen on the roads during the lockdown timings, Police said.

CM K Chandrasekhar Rao had earlier extended the Covid-19 induced lockdown in the state till May 30 to tackle the spread of the coronavirus.

However, the State Govt has permitted all activities between 6 am to 10 am every day.

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