Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

POCSO Court Convicts and Sentences Teacher to 10 yr Jail for Sexual Assault on Minor Student


jail
24 Jun 2020
Categories: Latest News

On Tuesday, a Local Court in Telangana sentenced a teacher to ten-years rigorous imprisonment for sexually abusing a twelve-year-old boy.

The 32-year-old teacher--an Urdu & Arabic teacher, working at a private school has been sent to 10-years Rigorous Imprisonment under section 6 of the Protection of Children from Sexual Offenses (POCSO) Act, for sexually abusing the 12-year-old boy on Nov 9, 2015, at Bahadurpura Police Station limits.

The Court also sentenced him to ten-years Rigorous imprisonment for the offence under Indian Penal Code section 377 (unnaturall offences). It also slapped a fine of Rs 4,000 on him.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter