Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

PIL filed in Supreme Court seeking investigation by CBI into Hathras Gangrape


SUPREME COURT 13.png
01 Oct 2020
Categories: Latest News

On Wednesday, a Public Interest Litigation was filed in the Apex Court seeking an investigation by the CBI into the recent gang-rape & murder in Uttar Pradesh's Hathras district.

The appeal seeks direction to transfer the case from Uttar Pradesh to Delhi.

The PIL seeks direction for fair Investigation by the Central Bureau of Investigation or Special Investigation Team to investigate the matter under the sitting or Ex-Supreme Court or High Court Judge.

The petition urged that probe should be handed over to CBI or SIT from the police.

A 19-year-old girl was gang-raped in Hathras on September 14 & succumbed to her injuries at Delhi's Safdarjung Hospital. When her mortal remains were taken to her native place, the UP Police & administration allegedly cremated her body forcefully without the family's consent or their presence, in the night.

The plea seeks transfer of case from Uttar Pradesh to Delhi, alleging that the government, as well as the State of Uttar Pradesh authorities, had failed to take actions against accused persons. 

The PIL says that according to police the cremation was being carried out "as per the wishes of the family" which is not true.
Petitioners said they are demanding justice for the victim for the brutal attack, rape & murder of the victim.

The PIL was filed by social activist Satyama Dubey, Vishal Thakre, & advocate Rudra Pratap Yadav.

It said that "Police authorities had not performed their duties towards the victim & trying to shield the accused persons for reasons best known to them. There was no arrest was done in this matter the accused persons are moving freely & they have no fear at all & they have not been arrested by the Police Officials. The family of the victim has been victimized by the upper caste persons & no action has been done by the Authorities/Police officials".

On Wednesday, UP CM Yogi Adityanath constituted a 3-Member Special Investigation Team (SIT) to probe Hathras incident where a 19-year-old was gang-raped, Chief Minister's Office said.

The SIT comprises Chairman Secretary Home Bhagwan Swaroop & Chandraprakash, Deputy Inspector General of Police & Poonam, Commander in chief, Provincial Armed Constabulary.

The CMO informed that SIT will present a report in seven days.  

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter