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Petrushka Dasgupta joins Dentons Link Legal as a Partner in the Firm’s Dispute Resolution practice in Mumbai


Petrushka Dasgupta.png
09 Jan 2024
Categories: Latest News Law Firm News

Dentons Link Legal is pleased to announce that Petrushka Dasgupta has joined as a Partner in the Firm’s Dispute Resolution practice in the Mumbai office. 

A law graduate from St. Xavier’s College Mumbai, Petrushka has completed her LLB from K.C. Law College, Mumbai in 2001.

Petrushka has over 23 years’ of experience in Aviation, Asset and Structured Finance, Banking, Strategic Debt Restructuring, Insolvency Laws, Real Estate, RBI and Foreign Exchange Regulations and has successfully handled multiple litigations before the Supreme Court of India, Delhi High Court, Bombay High Court, NCLAT, NCLT, DRAT, DRT, SEBI, CESTAT among other forums involving insolvency, debt restructuring, debt recovery and jurisdictional challenges.

Prior to joining Dentons Link Legal, Petrushka was a Partner with ALMT Legal, IndusLaw and Haresh Jagtiani & Associates.

Executive Chairman Atul Sharma and Managing Partners Nusrat Hassan and Anand Srivastava welcomed Petrushka and wished her all the very best.



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