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Lexidem Webinar: 'What ails our Criminal Justice Delivery System?', By: Justice S.N. Dhingra(Retd.), Judge of Delhi High Court (May 13, 2020 @4:00 PM) Register Now!


Justice Dhingra Poster for post.jpeg
12 May 2020
Categories: Latest News Conferences & Seminars

LatestLaws.com in collaboration with Bar Council of Delhi presents Lexidem Webinar on "What ails our Criminal Justice Delivery System?"

Speaker:

Hon'ble Justice S.N. Dhingra (Retd.), Judge of the Delhi High Court, has also worked as Member of the Competition Commission of India and Chairman of the Review Committee under Unlawful Activities (Prevention) Act. He has headed many inquiry commissions and panels in various probes and investigations. Govt appointed him to investigate alleged irregularities in grant of land licenses to some companies including that of Robert Vadra. Presently, he is Chairman of the SIT set up by Supreme Court to probe 1984 Riots.

In this Lexidem Webinar he will address on "What ails our Criminal Justice Delivery System?" 

There will be a question answer session at the end of the webinar.

This Webinar is Supported by the Vivekananda Institute of Professional Studies (VIPS); Ansal University;​​​​​​ Northcap University and the Indian Dispute Resolution Centre  (The IDRC).    

Time: May 13, 2020 at 4:00 PM (IST) 

To Join the webinar via Zoom, Click here to Register.

To Join the webinar via LatestLaws Facebook Page, Click Here.



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