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Lexidem Webinar on 'Law on Black Money and Benami Properties: Challenges and Solutions', LIVE NOW !


Black Money Law Webinar Poster - Copy.jpg
17 Jul 2020
Categories: Latest News

LatestLaws.com, BCD and Indian Dispute Resolution Centre present Lexidem Webinar on 'Law on Black Money and Benami Properties: Challenges and Solutions'

LIVE ON FACEBOOK: Click Here

LIVE ON YOUTUBE: Click Here

Speakers:
 

1. Dr. Rakesh Gupta

Rakesh Sir is a Chartered Accountant and Partner at RRA Legal. He is Former Member of Income Tax Appellate Tribunal and has been regularly appearing in high profile cases before the ITAT and Delhi High Court and Supreme Court of India. He has authored two books published by Taxmann.

2. Mr. Ashwani Taneja

Ashwani Sir is a Chartered Account and Partner at RRA Legal practising at Income Tax Appellate Tribunal, Delhi High Court and Supreme Court of India. He is Former Member of Income Tax Appellate Tribunal.

Moderator:

Mr. Archit Relan, Advocate, Delhi High Court. Archit is a alumnus of SOAS, London.

For E-Certificates, Pay Rs. 299 via Paytm or Google Pay @ 9990987000

Supported By:

VIPS, Ansal University, Northcap University, Lexidem & Rathi

Time: Jul 17, 2020 05:00 PM in India



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