*LatestLaws.com is a proud Media Partner of Webinar on 'Misuse of Dowry Provision: 498(a) IPC- A Legal Terrorism' organised by Law Joint to be held on 11th April, 2021*
About Event
Topic: Misuse of Dowry Provisions 498A: A Legal Terrorism
Organiser: Law Joint
Date:11th April 2021
Timings: 6:00PM – 700 PM
Chief Guest
•Hon'ble Justice KG Balakrishnan, Former CJI
Guest of Honour
•Mr.Vivek Narayan Sharma, Ex Jt Secy SCAORA
Speaker
•Ms. Juhi Arora, Advocate Supreme Court of India
Speaker
•Mr. Jinesh Singh Soni, Advocate, Rajasthan High Court
Fees: ₹100/-
(E-Certificate will be provided)
Registration Link: https://forms.gle/LX9syVCgP9Frcn4A8
Paytm: 9873312051
GPay : 9811417312
UPI: kaurs939@oksbi
Zoom Link will be sent 1 day before the event on your registered email.
For More Details: Contact 8527322073 | 9873312051 or mail us at infolawjoint@gmail.com

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