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LatestLaws.com Partner Event: VIPS and Prime Juris presents National Webinar on 'Litigation Techniques post COVID-19', Join on (30th June @4 pm); Register Now !


WhatsApp Image 2020-06-28 at 15.21.42.jpeg
28 Jun 2020
Categories: Latest News Conferences & Seminars Courses & Workshops

LatestLaws.com is proud Media Partner of National Webinar on 'Litigation Techniques post COVID-19' to be held by VIPS Alumani Engagement Committe in collab with Prime Juris Advocates and Solicitors to be held on 30th June, 2020.

ABOUT EVENT

Title: Litigation Techniques post COVID-19

Date: 30th June, 2020

Timing: 4:00 pm

Mode: Zoom App

Guest Speakers:

1. Prof. (Dr.) R. Venkata Rao, Chairperson VSLLS & VSES VIPS

2. Ms. Geeta Luthra, Senior Advocate, Adll Advocate General, Govt. of Haryana

3. Mr. R.S. Goswami, Member, Bar Council of Delhi, Chairman- Enrollment Committee

Modulators:

1. Mrs. Honey Bhatia, Assistant Professor, VSLLS VIPS

2. Prateek Goswami, BA LLB, LLM UK, VSLLS Alumni Partner, Prime Juris

Registeration Link:

Click Here

 

 



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