LatestLaws.com Partner Event: Society of Construction Law, India & Chartered Institute of Arbitrators (CIArb): International Conference on Construction law and Arbitration (6th-8th,December,2019 New Delhi), Register Now!

August 11,2019:

The Society of Construction Law (SCL) - India and Chartered Institute of Arbitrators (CIArb) - India present a 3 days International Conference on Construction law and Arbitration in New Delhi on 6th - 8th December, 2019.

LatestLaws.com is Proud Media Partner for the event.

Carrying on the reputable legacy of the '7th international construction law Conference' held at New Delhi, which was attended by around 350 distinguished delegates and speakers from around 24 countries, this year SCL India and CIArb India seek to create bigger gathering of judges, lawyers, construction professionals, academicians, industry leaders, engineers, architects and other professionals from all around the world for sharing and exchanging of experiences and ideas on contemporary relevant issues of importance to the construction industry worldwide.

SCL is the world's most prestigious construction law multidisciplinary body headquartered at London, having it branches all across the globe and CIArb is 103 years old organization, headquartered at London catering to the development of arbitration having its branches in all parts of world. This conference will have gathering of various office bearers of these two organisations.

For Registration and other details, Click Here

The Event Itenary is as follows: