LatestLaws.com is a proud Media Partner of Virtual Conclave on 'The Intricate Web of Recoveries and Asset Discovery - Decoding Global Legal, Regulatory and Enforcement Challenges' to be held on 17th July, 2020 at 5:00 pm IST and 12:30 pm GMT.
Organisers: SNG & Partners (Advocates and Solicitors) and Legal League Consulting
Topic: The Intricate Web of Recoveries and Asset Discovery - Decoding Global Legal, Regulatory and Enforcement Challenges
Date: 17th July, 2020
Timing: 5:00 pm IST and 12:30 pm GMT
Experts Panel:
1. Mr. Rajvardhan Sinha, Joint Commissioner and Head of EOW, Mumbai, India
2. Mr. Ravichandran Ramasamy, Principal Director, Income Tax (Investigations), Bengaluru, India
3. Mr. Gurupavan Singh, Founder of IIRIS Private Limited, India
4. Mr. Paul Gair, Partner, TLT LLP, UK
5. Mr. Nick Wood, Partner, Grant Thornton, UK
6. Mr. Amit Aggarwal, Partner, SNG & Partners India
Registeration Link:
Click Here
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!