*LatestLaws.com is a proud Media Partner of 'National Conference on Legal & Medical Implications on current pandemic crisis in India' organised by Legal Education Experts to be held on 19th June, 2021*
Conference Title: National Conference on Legal & Medical Implications on current pandemic crisis in India
Programme Mode: Virtual Mode
Date and Duration of the Conference: 19th June, 2021(One Day Conference) Tentative*
Last Date of Registration: 17th June, 2021
Key Note Speakers:

Objectives:
The Conference is of multidisciplinary nature, thereby have two broad objectives ;-
Legal Perspective - To discuss the current government policies and legal issues with respect to covid-19 in the country and to suggest the way forward.
Medical Perspective- To aware participants of Covid- Treatment, Symptoms, vaccination, and other relevant medical concerns.
NOTE: This conference will be followed by PAPER PRESENTATION & PUBLICATION. Further details will be provided soon.
MAJOR THEMES OF THE CONFERENCE
Legal Perspective-
1. Is there a need of imposition of Lockdown as well as stringent restrictions in the wake of the massive surge in COVID-19 cases across the country and what can be the possible impacts?
2. Why there is no uniformity in rates of Covid Treatment across hospitals in India?
3. How Covid-19 Vaccination Program can be effectively implemented in India?
4. Is it not important to exempt Covid Vaccines form IPR laws in order to provide global access and equity?
5. Whether there is need of policy, ensuring uniform pricing of Covid vaccines throughout the country?
6. What is the role of Indian Judiciary amid Covid 19 crisis in the Country?
7. What mechanisms can be adopted to strengthen the national policy ensuring proper medical treatment, availability of drugs and other medical equipments to all?
Medical Perspective-
1. What are the Symptoms of new variant of Covid-19?
2. What is the Impact of Covid-19 on different age groups?
3. What is the proper Treatment to cure Covid-19?
4. What are the various Types of vaccines available in India and its significance to prevent severity due to Covid-19?
5. What are the impacts of taking dozes of two different Covid vaccines?
6. What are the side effects of taking vaccine, if any?
REGISTRATION FEES:
Rs. 200/- for Faculty /NGOs/ Practitioners/Professionals (without paper publication**)
Rs. 100/- for Students (Graduate, Post-Graduates, Ph.D. candidates and Research Scholars including conference participation (without paper publication**)
PAYMENT METHOD:
Name- Kumar Harsh
A/C- 3048000100189747
IFSC- PUNB0304800
PHONE PE/GPAY AND PAYTM- +91-9852-418-878
CONTACT US FOR REGISTERATION:
E-Mail: ldx.event@gmail.com
Contact No.:
Registration Team:
o Aaryesh Bose: +91-9318-321-822
o Vasavi Bhatia: +91-9818-606-186
o Aakriti Saini: +91-9467167314

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