Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

LatestLaws.com Partner Event: Law Joint presents Webinar on 'Sedition Laws in India & Discussion on Vinod Dua Case' on 20th June @5:00 PM, Register Now!


WEBINAR POSTER final-01_1.jpg
15 Jun 2021
Categories: Latest News Conferences & Seminars Courses & Workshops

*LatestLaws.com is a proud media partner of Webinar on 'Sedition Laws in India & Discussion on Vinod Dua Case' organised by Law Joint, to be held on 20th June, 2021*

ABOUT EVENT

Topic: Sedition Laws in India & Discussion on Vinod Dua Case

Date: 20th June, 2021

Timing: 5:00- 6:00 PM

Chief Guest

•Honorble Mr. Justice Vijender Jain, Former Chief Justice Punjab & Haryana High Court

Guest of Honour

•Mr. Vivek Narayan Sharma, Advocate on Record, Supreme Court of India

Speaker

•Mr.  Ashish Dixit, Advocate, Supreme Court of India

Fees: ₹150/-

  Paytm: 9873312051
  GPay : 9811417312
  UPI: kaurs939@oksbi

Registration Link: https://forms.gle/XMCimiRBUzYaLwZX8

*Zoom Link will be sent 1 day before the event on your registered e-mail.*

For More Details: Contact 8527322073 | 9873312051 or mail us at- infolawjoint@gmail.com

 



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter