*LatestLaws.com is a proud Media Partner of Webinar on Fundamentals of Drafting & Pleadings in District, High Court & Supreme Court organised by Law Joint to be held on 13th Feb, 2021*
Title: Fundamentals of Drafting & Pleadings in District, High Court & Supreme Court
Date: 13th Feb 2021
Timings: 5:00PM – 6:30 PM
Chief Guest
Honourable Mr Justice M Ramachandran, Former Judge Kerela High Court
Guest of Honour
Mr. Jatan Singh, Vice President, DHCBA, Speaker
Mr. Jaideep Gupta Senior Advocate Supreme Court of India
Speaker
Mr. DK Rustagi Advocate Delhi High Court
Date: 13th Feb 2021
Timings: 5:00PM – 6:30 PM
Fees: RS 50/-(Early bird till 10th Feb)
Rs. 100/- After 10th
(E-Certificate will be provided)
Registration Link: https://forms.gle/L2eTBDR3KyPnkM3Z6
Paytm: 9873312051
GPay : 9811417312
UPI: kaurs939@oksbi
Zoom Link will be sent 1 day before the event on your registered email.
For More Details: Contact 8527322073 | 9873312051 or mail us at infolawjoint@gmail.com

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