LatestLaws.com, BCD and IDRC present Lexidem Webinar on Benami and Black Money Law in India: Issues and Solutions (Friday 17th June,2020 @ 5:00 PM), Register Now!

LatestLaws.com, BCD and Indian Dispute Resolution Centre present Lexidem Webinar on Benami and Black Money Law in India: Issues and Solutions

Date and Time: Friday @ 17th July,2020 at 5:00 PM IST

For Free Registration, Click Here

Via: Zoom, LatestLaws Facebook and Youtube Channel

For E-Certificates, Pay Rs. 299 via Paytm or Google Pay @ 9990987000

Speakers:

1. Dr. Rakesh Gupta

Rakesh Sir is a Chartered Accountant and Partner at RRA Legal. He is Former Member of Income Tax Appellate Tribunal and has been regularly appearing in high profile cases before the ITAT and Delhi High Court and Supreme Court of India. He has authored two books published by Taxmann.

2. Mr. Ashwani Taneja

Ashwani Sir is a Chartered Account and Partner at RRA Legal practising at Income Tax Appellate Tribunal, Delhi High Court and Supreme Court of India. He is Former Member of Income Tax Appellate Tribunal.

Moderator:

Mr. Archit Relan, Advocate, Delhi High Court. Archit is a alumnus of SOAS, London.

Supported By: VIPS, Ansal University, Northcap University, Lexidem & Rathi

For Free Registration, Click Here

For E-Certificates, Pay Rs. 299 via Paytm or Google Pay @ 9990987000