Friday, 15, May, 2026
- Paid Internship Opportunity at Rudraksha & Rudraksha Law Firm, New Delhi [July – Sept 2026; Stipend Upto Rs. 21k]: Apply Now!
- JOB POST: Legal Manager at North Eye Advisors, Mumbai [1-2 PQE; Offline]: Apply Now!
- Unnao Rape | SC Revokes Suspension Of Kuldeep Sengar’s Sentence, asks HC to Decide Appeal within Two months
- JOB POST: Legal Manager, Kotak, Lucknow [Legal; Support Services]: Apply by June 05, 2026!
- Legal Internship at Lex Bellator, New Delhi [Litigation]: Apply Now!
- Virtual Internship Opportunity at Deevaanshi Digital Law & Media Company [No Stipend; 3 – 6 Months]: Apply Now!
- Internship Opportunity at Mission Accessibility, Delhi [Full time; Stipend of Rs. 5k]: Apply Now!
- Internship Opportunity at Yachika Legal Associates, Noida: Apply Now!
- State's Faliure to provide Sun Shelter and Seat at Bus Stops is Violation of Article 21, Rules HC DB
- Trucks Parked on Roads without indication are Responsible of Accidents, Rules HC
- 21 साल से कम उम्र के पुरुष को नहीं दी जा सकती कानूनी सुरक्षा', लिव इन पर हाईकोर्ट का बड़ा फैसला
- HC says Right to Shared Household cannot become Weapon against Senior Citizens’ Property Rights
- A Relationship the Law cannot Bless: HC rules a Live-in arrangement cannot become a Judicial Workaround for a Marriage the Statute Forbids
- Route of vilification and intimidation adopted, HC initiates contempt proceedings Against Kejriwal
- SC to IIIT Allahabad: You cannot Advertise Permanence, deliver a Contract, and then hide behind Silence when asked to explain
