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'How can we stop that?', SC on plea against use of proactive hashtags on Twitter


Twitter
30 Apr 2020
Categories: Latest News

Hearing public interest litigation filed to stop the inflammatory Twitter hashtag on social media, Supreme Court Chief Justice SA Bobde said how can we do this.

He said that you are saying that people are writing wrong things on Twitter. It is such that if people talk dirty on the phone, then should MTNL be asked to stop. We cannot issue such orders.

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