Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

High Court dismisses plea Seeking Removal of State Women's Commission Chief


Order-Order-gavel
27 Jun 2020
Categories: Latest News

On Friday, the High Court of Kerala dismissed a plea seeking directions to remove Kerala State Women's Commission chairperson MC Josephine from her post over her alleged remark that her party, CPIM, was working as both a Court & a Police Station.

A Single-Judge Bench of Justice Anu Sivaraman said that those who have a complaint about the Women's Commission should contact the appropriate forum.

Mahila Congress state president Lathika Subhash had moved a petition in the HC seeking directions for the removal of Josephine over her alleged remark.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter