Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

Health Ministry issues pictorial Health Warning for mandatory display on Tobacco Products


Tobacco Products
25 Jul 2020
Categories: Latest News

The Union Health and Family Welfare Ministry on Thursday, issued two new pictorial health warnings for the mandatory display on tobacco products.

The latest notification by the health ministry directs for more alarming pictorial warnings.

The government of India has notified new sets of specified health warnings for all tobacco product packs under Cigarettes and other Tobacco Products (Packaging and Labelling) Rules, 2008. The third rule under the subsection Packaging and Labelling has been amended.

These amended Rules will be applicable with effect from December 1, 2020.

The newer specified health warnings have two sets of image. The first image shall be valid for a period of twelve months following its commencement from December 1, 2020.

While the second image shall come into effect following the end of twelve months period, from the date of commencement of specified health warning of the first image.\

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter