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HC to hold Virtual Interview for Lawyers seeking designation of Senior Advocate from Oct 5 to 14


Delhi High Court
01 Oct 2020
Categories: Latest News

The High Court of Delhi will hold a virtual interview for advocates seeking conferment of designation as a Senior Lawyer between Oct 5 to 14.

As per the notice, the virtual interview will be conducted from Oct 5 till Oct 14. Around 237 Lawyers will participate in the interview process.

"In pursuance to the public notices dated 26.4.2019, 20.05.2019 & 14.08.2019 on the above subject, the advocates/applicants, seeking conferment of designation as senior advocate in terms of "the High Court of Delhi Designation of Senior Advocate Rules 2018", are requested to join the interview/interaction through virtual mode, from their respective residences/Offices, as per the schedule attached herewith," said a notice issued by the Secretariat, Committee for Designation of Senior Advocates Registrar KK Bhati. 

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