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HC: Extension of interim orders till August 31 [Read Order]


17 Jul 2020
Categories: Latest News

On 15 July 2020 the full bench of Bombay High Court extends the date of interim orders till August 31, 2020. The decrees or the stay orders passed by the court or any other authority in eviction, dispossession, and demolition cases shall continue till August 31, 2020, until fresh instructions are given in this regard.

 The applications of the earlier orders have been extended by the full bench comprising of Chief Justice Dipankar Datta and Justices AA Sayed, SS Shinde, and KK Tated.

Such orders were passed on March 26, 2020, when the Lockdown was imposed on the entire country. After that, it was further extended until June 15 and again until July 15, 2020.

Read Order @Latestlaw.com



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