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Forcing one to clean Sewer may soon attract 7-years of Imprisonment and a fine of Rs 10 lakh


Sewer personnel
06 Sep 2020
Categories: Latest News

Forcing a person to manually clean sewer or enter into one may soon become a criminal offence punishable with 7 years of imprisonment and a fine of Rs 10 lakh, as the Govt is set to ban manual cleaning of sewers.

The Social Justice & Empowerment Ministry is set to introduce the Manual Scavenging Amendment Bill, which would make manually cleaning sewers or entering it or forcing a person to enter it a punishable offence, in the forthcoming session of Parliament, a senior official said. The move follows an increasing number of sewer deaths in the county & a rap from the Supreme Court over the issue. The Bill is one of the measures in a Rs 1.25 lakh crore national action plan to completely phase out manual cleaning of sewers & employing technological solutions to clean the sewer networks in cities & rural areas.

At present, the Prohibition of Employment as Manual Scavengers & their Rehabilitation Act, 2013 has banned manual scavenging. It, however, does not completely ban the practice of manually cleaning sewers, the official said.

The Act defines ‘hazardous cleaning’ as manual cleaning by an employee without the employer fulfilling the mandatory obligation of providing protective gear.

The Official said that “The amendment would ban the practice of manual cleaning completely from a particular date & any contractor continuing the practice would be punished".

As first reported by the news agency in its March 6 edition, a Group of Ministers (GoM) was formed under defence Minister Rajnath Singh to examine the issue of manual cleaning of sewers.

The proposed national action plan will have four major components – excavation of waste or decongestion of sewer, transportation of waste matter, treatment at sewage treatment plants, & then re-use. It would involve central ministries of housing & urban affairs, drinking water & sanitation, & social justice & empowerment, & State Govts. The plan would be initiated in 500 cities covered by the Atal Mission for Rejuvenation & Urban Transformation (AMRUT). The flagship mission involves setting up of a sewage network & water supply for urban transformation.  

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