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FIR registered against Activist Rehana Fatima for a Social Media Video of her Kids painting her semi clad


Activist Rehana Fatima.jpeg, pic by aajtak
25 Jun 2020
Categories: Latest News

Thiruvalla Police (Kerala) has registered a case against activist Rehana Fathima after a video was posted by her on social media in which her children are seen painting on her half-naked naked body.

According to Thiruvalla Police, a case has been filed on the basis of a complaint filed by Lawyer AV Arun Prakash.

The non-bailable offences slapped against her include charges under the Juvenile Justice Act & IT Act.

Rehana Fathima, who shot to fame for her attempt to enter Sabarimala Temple, posted the video titled 'Body & Politics'. Her minor son & daughter can be seen painting on her body as she lies half-naked on the bed. She shared the video on her Facebook feed & her YouTube channel which was circulated widely.

Rehana Fathima, who was working with BSNL was sacked earlier after it received numerous complaints from the public regarding her posts hurting religious sentiments.

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