An FIR has been registered against fourteen people that includes students & those who appeared in their names for the SSLC examination on Thursday, June 25.
The issue came to light when the Education Commissioner here, Nalin Atul, visited the examination centre for inspection & found 3 fake students in the Govt Primary School examination centre at Jevargi Colony in Kalaburagi town & four fake students at Kotanur village’s St Mary High School examination centre.
It was discovered that instead of the students, other persons were appearing for the examination. Mr Atul on finding the fake students instructed officials to register an FIR against the fake students as well as the students who were supposed to appear for the examination.
The Education Commissioner’s office also ordered that the culprit students have been barred from appearing from all the remaining SSLC examinations.
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