Editors Guild of India find Govt's show cause notice on Yakub's funeral coverage 'shocking'

August,10,2015: The Editors Guild of India calls upon the Ministry of Information and Broadcasting to withdraw the notices forthwith.

The Editors Guild of India has issued the following statement in response to the show-cause notice imposed by the Information and Broadcasting Ministry on three leading news broadcasters for their coverage relating to the hanging of Yakub Memon, convicted for the 1993 Mumbai blasts:

“It is shocking that the Information and Broadcasting Ministry should have issued notices to ABP News, NDTV and Aaj Tak for their coverage of the Yakub Memon issue under the cable TV regulations. Those regulations were never meant to be used to stop the free and vigorous discussion of matters of public interest however disagreeable the content might be to the government. Yakub Memon’s case before the Supreme Court and the President and the subsequent execution were matters of widespread public interest with sharply polarised viewpoints. The discussion of the issues was obviously in the nature of political speech that should be allowed free expression without curbs. Viewpoints unacceptable to the Government ought not to be penalised on the specious plea that they would incite violence or spread hatred.''

“The Editors Guild of India calls upon the Ministry of Information and Broadcasting to withdraw the notices forthwith. It is also time for a re-examination of the broadcasting regulations that on the face of it look over broad and leave room for misuse in violation of the right to freedom of expression under Article 19 1(a) of the Constitution.”

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