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District Judge, Son Die of suspected Food Poisoning


Death
28 Jul 2020
Categories: Latest News

An Additional District & Sessions Judge (ADJ), posted at the Betul District Court in Madhya Pradesh & his 33-year-old Son died of suspected food poisoning, Police stated.

On Sunday, morning, ADJ Mahendra Kumar Tripathi, 56, died in a private hospital at Nagpur & his Son Abhiyanraj Tripathi, 33, was pronounced brought dead at the Nagpur hospital on Saturday night having been referred from a Betul hospital on Saturday evening, Police said.

The Police suspect it to be a case of food poisoning but are looking into another angle to check if the Judge & his family members were administered poison by someone in their food under any criminal conspiracy.

Superintendent of Police (SP), Betul, Simala Prasad said, “We have initiated a probe in the matter.”

Additional Superintendent of Police Shraddha Joshi said, “Tripathi & his two sons- Abhiyanraj & Sonu, 25, had eaten chapattis (bread) for dinner on July 21 while his wife had taken only rice, not chapaatis. On the same day, Tripathi & his sons had some snacks too given by a woman from Rewa, who is known to the family, in the evening. On July 22, Tripathi & his sons complained of uneasiness & diarrhoea. They took some medicines at home but their condition deteriorated on July 23. All three were admitted to a private hospital in Betul from where Tripathi’s younger Sonu, 25, was discharged on July 24.”

The Additional SP said that “When the condition of the judge & his elder son deteriorated further they were referred to a private hospital in Nagpur on Saturday evening. Abhiyanraj was declared brought dead at the hospital.”

“The doctors, who treated them in Betul, said the deceased might have consumed some poisonous substance through their food. The police have collected the samples of the raw food items including wheat flour & sent it to a laboratory for examination to see if it contained some poisonous substance. The police are waiting for the post mortem reports from Nagpur. We are also trying to contact the woman, who served snacks to them on July 21 evening,” Joshi said.

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