A Delhi court today acquitted former JNU students' union leader Umar Khalid in a case linked to 2020 Delhi riots.
Along with Umar Khalid, another student leader Khalid Saifi was also acquitted by the Karkardooma court in Delhi.
The duo were granted bail in a stone-throwing case in Delhi's Chandbagh, but were jail in a different case.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
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