The Bar Council of Delhi had just yesterday announced that it is going to provide financial assistance to an extent of ₹5,000 to Advocates who are in distress in these difficult times.
The crisis is clearly quiet large that community cooperation is required. In that direction, the Bar Council of Delhi has now urged the Legal Fraternity to come forward and contribute in the fund so generated.
The Bar Council of Delhi Chairman, KC Mittal has urged in an appeal directed to President, Supreme Court Bar Association; President, Delhi High Court Bar Association; Presidents of All Bar Associations in Delhi; all Senior Advocates and Senior Members of the Bar in Delhi and NCR that they owe great responsibilty towards their fellow colleagues who are in hardship due the present health crisis and thus should generously contribute.
He said:
All the Bar Associations has also been asked to come together to stand with their fellow colleagues and their family members in such scare time.
Money can be transferred online to the bank account held by the Bar Council of Delhi.
Details Below:
Bank Name: IDBI Bank
Branch: Siri Fort, Khel Gaon Marg
Account Name: Bar Council of Delhi Indigent & Disabled Lawyers Account
Account Number: 010104000183451
IFSC Code: IBKL0000010
Email: bcdcovid19@gmail.com
WhatsApp No.: 9999489809
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