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COVID-19: HC to resume hearing of all cases via Video Conferencing (Read Order)


Virtual Courts.jpg
07 Jul 2020
Categories: Latest News Case Analysis

The Lucknow Bench of Allahabad High Court has decided that hearing of all cases shall be conducted only through video conferencing from 6 July, 2020. The decision has been taken after looking into the recent spike in the number of Corona Virus cases & containment zones at Lucknow.

The Lucknow bench of Allahabad High Court is going to resume its functioning from 6th July onwards after the end of summer vacation. But as per the order issued by committee constituted to address the issue relating to reopening the courts at Lucknow, physical functioning of Lucknow bench of Allahabad High Court shall remained suspended and all cases shall be conducted only via video conferencing.

Read Order @LatestLaws.com



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