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Court sends UP Congress Chief to 14 days Judicial Custody


Ajay Kumar Lallu.jpg, pic by ie
21 May 2020
Categories: Latest News

On Wednesday, a Lucknow Court has sent UP Congress President Ajay Kumar Lallu to judicial custody for fourteen days.

Ajay Kumar Lallu was arrested in connection with protest by party leaders over the issue of movement of buses arranged by Congress for migrant workers. He will be lodged in a temporary jail.

An FIR was also registered against Congress general secretary Priyanka Gandhi Vadra's personal secretary Sandeep Singh and party's Uttar Pradesh chief Lallu in Hazratganj Police station of Lucknow on Tuesday.

Lallu was dragged and removed by the police from the Agra-Rajasthan border in Uncha Nangla area where he had staged a sit-in protest demanding that buses, his party had arranged to ferry back migrants to their homes, be allowed to enter Uttar Pradesh. 

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