On Friday, a Mumbai Court convicted a man, who along with his juvenile brother, had allegedly fatally assaulted a Policeman on Aug 2016.
Additional Sessions Judge Kishor Jaiswal is likely to pronounce the quantum of sentence later today.
The Court has convicted Ahmed Ali Qureshi under Sections 302 (murder) & 34 (acts done by several persons in furtherance of common intention) of the Indian Penal Code (IPC).
Ahmed Ali Qureshi & his juvenile brother had allegedly brutally assaulted a policeman Vilas Shinde, who stopped them for riding without helmets in Khat Area of Mumbai's western suburbs. Shinde later succumbed to his injuries.
The younger brother is also facing a separate trial in another sessions court as per the amended rules of the Indian Penal Code pertaining to heinous crimes committed by juveniles over the age of sixteen years.
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