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Court awards 23 Years Jail term to duo for Kidnapping and Rape


Jails
29 Jun 2020
Categories: Latest News

On Saturday, Two persons who gangraped a 19-year-old in Musheerabad in 2015 were convicted by a Nampally court.

The X Additional Metropolitan Sessions Judge handed out 23-year of rigorous imprisonment to the duo.

Mohammed Osman, 35, and Piyush Jain,30, both autorickshaw drivers, kidnapped the girl by forcing her into an autorickshaw and then raped her in 2015.

The survivor had acquittance with Osman, who hatched a plan along with Piyush. Nearly six months after she lodged a complaint, the girl died when the case was still under investigation.

The two were convicted for kidnap and gangrape and handed out the punishment on Saturday.

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