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Justice DK Jain trashes conflict of interest Complaint against Kapil Dev


Kapil Dev
20 Feb 2020
Categories: Latest News

BCCI (Board of Control for Cricket in India) ethics officer D K Jain on Sunday confirmed that he has rendered the conflict of interest complaint against Kapil Dev as "infructuous" after the former India captain stepped down from his multiple cricketing roles.

Jain, who is into his last month of his one-year contract with the BCCI, had earlier rendered infructuous the complaint against Shantha Rangaswamy & Anshuman Gaekwad in December after they also stepped down from their multiple posts.

"The complaint against Kapil has been rendered infructuous," Jain told News Agency.

All three of them were part of the Cricket Advisory Committee but resigned in September after MPCA life member Sanjeev Gupta had levelled conflict of interest allegations against them. BCCI has now formed a new CAC.

Jain had called Rangaswamy, Gaekwad & Kapil for a personal hearing on Dec 27 & 28 in Mumbai but the World Cup-winning captain didn't appear due to personal reasons.

As per the BCCI constitution, no person can occupy more than one post at the same time.

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