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CBI takes over probe into Hathras alleged Gangrape Case


CBI (Central Bureau of Investigation)
10 Oct 2020
Categories: Latest News

On Saturday, the CBI took over the investigation into the Hathras alleged gangrape case.

A 19-year-old Dalit woman had succumbed to her injuries at Delhi's Safdarjung Hospital on Sept 29 after being assaulted & allegedly gang-raped in UP's Hathras on Sept 14.

Her mortal remains were taken to her native place, where the UP Police & administration allegedly cremated her body without the family's consent or presence.

The Govt of UP has recommended a CBI probe in the Hathras incident. The State Govt has also formed an SIT to probe the matter. 

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