On Thursday, as per the information received, Bar Council of Delhi's Indigent & Disabled Lawyers Committee has decided to provide fianancial help to Advocates who unfortunately have become victim of the Global Pandemic concerning Coronavirus.
It has started inviting applications for financial assistance from Ld. Advocates or their family members in case he/she is suffering from Covid-19 or in case of death of Advocate due to Coronavirus
The Advocates/Family Members can apply at BCD Office personally or through e-mail :- bcdindigentcommittee@gmail.com.
Applications can be submitted upto 24.06.2020 till 3:00pm.
The decision has been taken by Bar Council of Delhi’s Indigent and Disabled Committee comprising of:
Mr. R.S. Goswami, Chairman
Mr. D.K. Sharma, Co-Chairman
Mr. Sanjay Rathi, Co-Chairman
Mr. Sanjeev Nasiar, Member
Mr. Kumar Mukesh, Member
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