On Friday, the National Green Tribunal (NGT) asked the Govt. of Haryana to blacklist Ansal Properties and Infra Ltd. The NGT levied a Rs16.7-crore fine on the builder after its Sushant Lok 1project was found to have been discharging untreated sewage into stormwater drains.
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!