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Ambulance driver held for Raping 19-year-old COVID Patient


Arrest
06 Sep 2020
Categories: Latest News

Kerala Police have arrested an ambulance driver for allegedly raping a 19-year-old Coronavirus positive girl at Aranmula in Pathanamthitta district.

The accused has been identified as Noufal (25).

According to the Police, the test results of the alleged victim who was in quarantine at her relative's house in Panthalam had returned positive on Saturday.

Police said that "Health workers sent two women in an ambulance to two different hospitals. After dropping one patient, Noufal took the victim girl to a lonely place & sexually assaulted her. Later he dropped her at the COVID-19 care centre around midnight".

Aranmula Police arrested Noufal in the night itself on the basis of the girl's statement & charged him with rape.

Kerala Health Minister KK Shailaja in a statement said that she has directed GVK company, the operational partner of state health departmnent's '108 ambulance service' to dismiss the driver.

Shailaja also said the incident was shocking & directed the Police to take action to ensure strong punishment to the accused. 

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