On Wednesday, the Bar Council of India published the ‘revised’ syllabus for AIBE XVII to be held in 2022.
The BCI previously had informed the Supreme Court at the start of the month that the syllabus will be published within 15 days from today and the examination will be held within about three months thereafter.
The Exam is scheduled to take place within the next three months, most likely in October or November.
The Revised Syllabus is following:
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