Summer Internship Program, 2021 by The Advocate Legaue [Virtual]: Application Opens

About The Advocate League

‘The Advocates League’ is an initiative devoted to working in the field of legal research, its publications, and organizing conferences/ seminars on various topics of contemporary relevance. This organization is an outcome of the collective aspiration and ideas of its members.

‘The Advocates League’  is blessed to have well reputed Professors and practicing advocates as members of our ‘Editorial Board’. With a dedicated team and mission to bring meaningful reform in legal education, we commit ourselves to excellence.

The Advocates League is under the guidance of eminent personalities of the legal fraternity such as distinguished lawyers.  They all have remained as a guiding force behind this organization since its inception.

The Advocates League also seeks to provide a platform for every law student to have their opinion, research, writings and academic work recognized and accredited.

About The Programme

Summer Internship Program organised by TAL offers Law students across the globe to do internships in The Advocates League under the Guidance of Advisory Council Member (Usually an Advocate of Hon'ble Supreme Court). The selection shall be done based on C.V and Interview by Internship Management Committee. This program starts with the Inaugural Ceremony and ends with the Valedictory Ceremony with the distribution of certificates. The Internship Management Committee prepares the  Intern Conduct Report [ICR] at the end of every task. For Summer Internship Program 2021, the Internship Management Committee has the guidance of Ms. Himanjali Gautam-Advocate, Supreme Court of India as Patron-In-Chief & Mr. Amit Kumar Singh-Advocate, Delhi High Court, as Co-Patron-In-Chief.

Rules and Regulations

The students have to keep in mind these rules while pursuing their internships:-

• The students shall be given certain tasks to be done within a specified amount of time. If they fail to complete such tasks, it shall lead to their disqualification.
• Misbehaviour on the part of any student shall not be entertained and strict action shall be taken against them.
• All the details provided by the student in their CV should be true.

Eligibility Criteria

The student(s) should currently be pursuing their Bachelor`s Degree in law, being either in 3 year LL.B course or 5 year integrated LL.B course from any recognized university.

Information Required

• C.V

• Statement of Purpose (SOP) [Not More than 250 words]

• Mobile Number

• Email Id

Total Intake and Time Period

The total intake of participants shall be 100 and the total time period of the internship shall be one month. The Internship Management Committee reserve all rights to take the interns.

Application Process

The candidates shall be required to fill out this Google form (s) and attach their CV along with SOP while submitting. The selection shall be on the first come first serve basis and on the assessment of the CV. (Click here)

Perks

• All interns shall be awarded with a certificate after successful completion of the Internship.
• Internship Conduct Report (ICR) of each intern shall be prepared by Management Committee after completion of task by the interns.
• Selected Manuscript will be published by us. Subject to qualification of terms & conditions.
• Opportunity of join the organisation as Director and Additional Director.

Important Dates

Contact Information

All queries regarding the program must be E-mailed to the Internship Management Committee on internship.tal@gmail.com